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Narendra Pal Singh vs Commissioner Lucknow Division ...
2014 Latest Caselaw 85 ALL

Citation : 2014 Latest Caselaw 85 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Narendra Pal Singh vs Commissioner Lucknow Division ... on 24 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1207 of 2010
 

 
Petitioner :- Narendra Pal Singh
 
Respondent :- Commissioner Lucknow Division Lucknow And Ors.
 
Counsel for Petitioner :- Rajendra Singh Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Rajendra Singh Chauhan, learned counsel for petitioner, the case is adjourned.

List again.

Order Date :- 24.3.2014

Vijay

 

 

 
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