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Rupak Gupta vs Birendra Kumar & Others
2014 Latest Caselaw 84 ALL

Citation : 2014 Latest Caselaw 84 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Rupak Gupta vs Birendra Kumar & Others on 24 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 806 of 2013
 

 
Appellant :- Rupak Gupta
 
Respondent :- Birendra Kumar & Others
 
Counsel for Appellant :- Subhash Vidyarthi
 
Counsel for Respondent :- Jaspreet Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Modification application filed in Court, is taken on record. 

Office is directed to delink the F.A.F.O. No. 480 of 2013 and list in next month alongwith the record of F.A.F.O. No. 840 of 2013.

Order Date :- 24.3.2014

Anurag/-

 

 

 
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