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Naiem Ahmad vs State Of U.P. And 3 Others
2014 Latest Caselaw 83 ALL

Citation : 2014 Latest Caselaw 83 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Naiem Ahmad vs State Of U.P. And 3 Others on 24 March, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16923 of 2014
 

 
Petitioner :- Naiem Ahmad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- V.P. Gupta
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh to enable the learned counsel for the petitioner to produce relevant Government Orders.

Order Date :- 24.3.2014

SKM

 

 

 
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