Smt. Gayatri Devi vs State Of U.P. And Others
2014 Latest Caselaw 81 ALL

Citation : 2014 Latest Caselaw 81 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Smt. Gayatri Devi vs State Of U.P. And Others on 24 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 89 of 2013
 

 
Applicant :- Smt. Gayatri Devi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Sanjay Mishra
 
Counsel for Opposite Party :- Govt. Advocate,R.K.S. Chauhan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Counsel for the appellant is not present.

Heard learned A.G.A. for the State of U.P. and Sri R.K.S. Chauhan, counsel for the accused respondents.

List in the next cause list.

Order Date :- 24.3.2014

Monika

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