State vs Ram Chandra
2014 Latest Caselaw 8 ALL

Citation : 2014 Latest Caselaw 8 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

State vs Ram Chandra on 20 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1071 of 1993
 

 
Appellant :- State
 
Respondent :- Ram Chandra
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- M.K.Tiwari
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

The compliance report of the order dated 28.1.2014 has not been received.

List on 28.4.2014.

Order Date :- 20.3.2014

Monika

Download the LatestLaws.com Mobile App