Shakeel Ahmad And Others 3 vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 79 ALL

Citation : 2014 Latest Caselaw 79 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Shakeel Ahmad And Others 3 vs State Of U.P.Through Secretary ... on 24 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 4113 of 2002
 

 
Petitioner :- Shakeel Ahmad And Others 3
 
Respondent :- State Of U.P.Through Secretary Housing And Urban Devl.Lko.
 
Counsel for Petitioner :- Mohd. Mansoor Ahmad,Anuj Kudesia,Vikas Kumar Agarwal
 
Counsel for Respondent :- C.S.C.,K.Chandra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

List again showing the name of Shri Gaurav Mehrotra as learned counsel for the respondents.

Order Date :- 24.3.2014

Anurag/-

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