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Rakesh Singh vs State Of U.P. And Others
2014 Latest Caselaw 76 ALL

Citation : 2014 Latest Caselaw 76 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Rakesh Singh vs State Of U.P. And Others on 24 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 33 of 2013
 

 
Applicant :- Rakesh Singh
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- A.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,R.R.Pandey
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.

This appeal is connected with Government Appeal no. 2131 of 2012 but in the cause list, the reference of connected Government Appeal No. 2131 of 2012 have not been printed.

Office is directed to print the reference of connected Government Appeal in next cause list.

Lower court's record has been received.

List on 15.4.2014.

Order Date :- 24.3.2014

Monika

 

 

 
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