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Chhattu Prasad vs State Of U.P.And Others
2014 Latest Caselaw 7 ALL

Citation : 2014 Latest Caselaw 7 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Chhattu Prasad vs State Of U.P.And Others on 20 March, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 55772 of 2012
 

 
Petitioner :- Chhattu Prasad
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Lawyers are abstaining from work. None is present on behalf of the petitioner to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present. 

List the matter in the next cause list.

Order Date :- 20.3.2014

SKM

 

 

 
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