Mohammad Arif Azad vs The State Of U.P And Anr.
2014 Latest Caselaw 65 ALL

Citation : 2014 Latest Caselaw 65 ALL
Judgement Date : 23 March, 2014

Allahabad High Court

Mohammad Arif Azad vs The State Of U.P And Anr. on 23 March, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 6426 of 2013
 

 
Applicant :- Mohammad Arif Azad
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- A.P Singh Vishen
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

List in the next cause list, showing the name of Sri Dinesh Kumar Shukla as counsel for the respondent no. 2.

Order Date :- 23.3.2014

Faridul

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