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Smt. Kalawati Sahu vs The State Of U.P And Anr.
2014 Latest Caselaw 62 ALL

Citation : 2014 Latest Caselaw 62 ALL
Judgement Date : 23 March, 2014

Allahabad High Court
Smt. Kalawati Sahu vs The State Of U.P And Anr. on 23 March, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 5217 of 2013
 

 
Applicant :- Smt. Kalawati Sahu
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Smt. Nalini Jain
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Sahu,Yudhisthir Lal Misra
 

 
Hon'ble Bala Krishna Narayana,J.

Case is passed over on account of illness slip sent by Smt. Nalini Jain, learned counsel for the applicant.

List this case in the next cause list.

Order Date :- 23.3.2014

Faridul

 

 

 
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