Arjun And Another vs Additional Commissioner ...
2014 Latest Caselaw 6 ALL

Citation : 2014 Latest Caselaw 6 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Arjun And Another vs Additional Commissioner ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 1687 of 2014
 

 
Petitioner :- Arjun And Another
 
Respondent :- Additional Commissioner (Administration) Lucknow And Others
 
Counsel for Petitioner :- Vimal Kishor Verma
 
Counsel for Respondent :- C.S.C.,Yogendra Nath Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 26th March, 2014.

Order Date :- 20.3.2014

Priyanka

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