Mrigank Shekhar Dwivedi vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 57 ALL

Citation : 2014 Latest Caselaw 57 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Mrigank Shekhar Dwivedi vs State Of U.P.Through Secretary ... on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- SERVICE SINGLE No. - 7715 of 1992
 

 
Petitioner :- Mrigank Shekhar Dwivedi
 
Respondent :- State Of U.P.Through Secretary Education (Madhyamik) & 3 Ors
 
Counsel for Petitioner :- S.N.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

List alongwith the record of Writ Petition No. 7026 (SS) of 1992.

Order Date :- 21.3.2014

Anurag/-

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