Kanhaiya Lal vs State Of U.P. Through Secy. Co-Op. ...
2014 Latest Caselaw 56 ALL

Citation : 2014 Latest Caselaw 56 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Kanhaiya Lal vs State Of U.P. Through Secy. Co-Op. ... on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- SERVICE SINGLE No. - 3162 of 1992
 

 
Petitioner :- Kanhaiya Lal
 
Respondent :- State Of U.P. Through Secy. Co-Op. Lucknow And Ors
 
Counsel for Petitioner :- B.S. Yadav
 

 
Hon'ble Mahendra Dayal,J.

List again alongwith the record of Writ Petition No. 6456 (SS) of 1991 before the appropriate Bench.

Order Date :- 21.3.2014

Anurag/-

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