Rampal vs State Of U.P.
2014 Latest Caselaw 55 ALL

Citation : 2014 Latest Caselaw 55 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Rampal vs State Of U.P. on 21 March, 2014

Bench: Sheo Kumar Singh, Vinod Prasad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 1925 of 1991
 

 
Appellant :- Rampal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lalvijay Singh
 
Counsel for Respondent :- Dga
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vinod Prasad,J.

Case called out. Advocates are on strike.

List this appeal on 4th April, 2014.

Order Date :- 21.3.2014

M.A.A.

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