Anand Rastogi vs Bharti Aksa General Insurance ...
2014 Latest Caselaw 53 ALL

Citation : 2014 Latest Caselaw 53 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Anand Rastogi vs Bharti Aksa General Insurance ... on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- FIRST APPEAL FROM ORDER No. - 369 of 2013
 

 
Appellant :- Anand Rastogi
 
Respondent :- Bharti Aksa General Insurance Company Ltd. Lko.And Ors.
 
Counsel for Appellant :- V.K.Mishra
 
Counsel for Respondent :- Anchal Mishra,Lavkush Upadhyay,Ved Prakash Sharma
 

 
Hon'ble Mahendra Dayal,J.

As the Advocates are abstaining from judicial work.

List in the next cause list.

Order Date :- 21.3.2014

Anurag/-

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