State Of U.P.Through Secretary ... vs Babu Ram Mehrotra And Anor
2014 Latest Caselaw 51 ALL

Citation : 2014 Latest Caselaw 51 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

State Of U.P.Through Secretary ... vs Babu Ram Mehrotra And Anor on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- SERVICE SINGLE No. - 3831 of 1992
 

 
Petitioner :- State Of U.P.Through Secretary Institutional Finance & Ors
 
Respondent :- Babu Ram Mehrotra And Anor
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

As prayed by learned Standing Counsel list this case in the next cause list before the appropriate Bench.

Order Date :- 21.3.2014

Anurag/-

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