Gulshan Dutt vs U.P.Jal Nigam Through M.D.And 2 ...
2014 Latest Caselaw 50 ALL

Citation : 2014 Latest Caselaw 50 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Gulshan Dutt vs U.P.Jal Nigam Through M.D.And 2 ... on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- SERVICE SINGLE No. - 7910 of 1992
 

 
Petitioner :- Gulshan Dutt
 
Respondent :- U.P.Jal Nigam Through M.D.And 2 Ors
 
Counsel for Petitioner :- A.Rahman
 

 
Hon'ble Mahendra Dayal,J.

List alongwith the records of Writ Petition No. 7505 (SS) of 1991.

Order Date :- 21.3.2014

Anurag/-

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