Tejender Singh Tomar And Others vs State Of U.P. And Anr.
2014 Latest Caselaw 5 ALL

Citation : 2014 Latest Caselaw 5 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Tejender Singh Tomar And Others vs State Of U.P. And Anr. on 20 March, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14107 of 2012
 

 
Petitioner :- Tejender Singh Tomar And Others
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Ajay Vikram Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

List revised.

Heard learned A.G.A.

The lawyers are abstaining from the court working.

List in the next cause list.

Order Date :- 20.3.2014

Monika

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