Mewa Lal vs State
2014 Latest Caselaw 48 ALL

Citation : 2014 Latest Caselaw 48 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Mewa Lal vs State on 21 March, 2014

Bench: Sheo Kumar Singh, Vinod Prasad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 209 of 1993
 

 
Appellant :- Mewa Lal
 
Respondent :- State
 
Counsel for Appellant :- Narendra Mohan
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vinod Prasad,J.

Case called out. Advocates are on strike.

List this appeal on 4th April, 2014.

Order Date :- 21.3.2014

M.A.A.

Download the LatestLaws.com Mobile App