Smt. Chandrakanta And Others vs State Of U.P.And Another
2014 Latest Caselaw 47 ALL

Citation : 2014 Latest Caselaw 47 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Smt. Chandrakanta And Others vs State Of U.P.And Another on 21 March, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 2573 of 2009
 

 
Applicant :- Smt. Chandrakanta And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- M.B. Mathur,Ashok Kumar Singh,P.P.S.Rathore
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Case called out.

None present on behalf of the applicants, except learned A.G.A. for the State.

The Advocates are on strikes.

List in the next cause list along with the report of mediation center, if any.

Order Date :- 21.3.2014

AHN

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