Smt. Udairaji vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 46 ALL

Citation : 2014 Latest Caselaw 46 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

Smt. Udairaji vs State Of U.P. Thru Prin. Secy. ... on 21 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1711 of 2014
 

 
Petitioner :- Smt. Udairaji
 
Respondent :- State Of U.P. Thru Prin. Secy. Panchayat Raj Deptt. & Others
 
Counsel for Petitioner :- Arun Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out.

Lawyers are abstaining from judicial work.

List this case on 25.03.2014.

Order Date :- 21.3.2014

Vijay

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