Jagdish Prasad And Another vs State Of U.P. And 4 Others
2014 Latest Caselaw 386 ALL

Citation : 2014 Latest Caselaw 386 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Jagdish Prasad And Another vs State Of U.P. And 4 Others on 31 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18527 of 2014
 

 
Petitioner :- Jagdish Prasad And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- S.P. Giri
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,Tahira Kazmi
 

 
Hon'ble Abhinava Upadhya,J.

The matter relates to Education Service.

Put up before the appropriate Court day after tomorrow, i.e., on 2.4.2014 as fresh.

Order Date :- 31.3.2014

SKM

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