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Deepak Rai vs Ram Samujh And 10 Others
2014 Latest Caselaw 383 ALL

Citation : 2014 Latest Caselaw 383 ALL
Judgement Date : 31 March, 2014

Allahabad High Court
Deepak Rai vs Ram Samujh And 10 Others on 31 March, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 15016 of 2014
 

 
Petitioner :- Deepak Rai
 
Respondent :- Ram Samujh And 10 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.,R.D. Tiwari
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Rajesh Kumar Dubey, learned counsel for the petitioner, Sri M.D.Singh Shekhar assisted by Sri R.D.Tiwari, learned counsel for respondent no. 1 and the learned standing counsel appearing for the State respondents.

Order reserved.

Order Date :- 31.3.2014

samz

 

 

 
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