C/M Madarsa Qurania Adampur, Thru ... vs Ansar Ahmad And Others
2014 Latest Caselaw 381 ALL

Citation : 2014 Latest Caselaw 381 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

C/M Madarsa Qurania Adampur, Thru ... vs Ansar Ahmad And Others on 31 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 22 of 2009
 

 
Appellant :- C/M Madarsa Qurania Adampur, Thru Mohd. Murtaza And Another
 
Respondent :- Ansar Ahmad And Others
 
Counsel for Appellant :- Ch. N.A. Khan,M.A. Ausaf
 
Counsel for Respondent :- C.S.C.,G.K. Singh,K.C. Kishan Srivastava,Niraj Tiwari,Rohit Tiwari,V.K. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

The court is informed that recall application is pending in Writ Petition No. 21430 of 2002 and as that is listed along with this matter hearing could not take place.

In view of the aforesaid, list the writ petition No. 21430 of 2002 in the next cause list before appropriate Bench and that petition is de-listed with the present matter.

Order Date :- 31.3.2014

M.A.A.

Download the LatestLaws.com Mobile App