C/M, Sikasha Pracharini Sangh & ... vs Asstt. Registrar, Firms ...
2014 Latest Caselaw 379 ALL

Citation : 2014 Latest Caselaw 379 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

C/M, Sikasha Pracharini Sangh & ... vs Asstt. Registrar, Firms ... on 31 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1371 of 2004
 

 
Appellant :- C/M, Sikasha Pracharini Sangh & Another
 
Respondent :- Asstt. Registrar, Firms Societies & Chits & Others
 
Counsel for Appellant :- H.K. Singh,Ashok Khare,J.P.N. Singh,P.N. Ojha,Sudhakar Pandey
 
Counsel for Respondent :- C.S.C.,A. Diwakar,Sujeet Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Learned counsel for the respondent submits that there is repeated illness slip of Sri Sudhakar Pandey, learned Advocate who appears for the petitioner.

In view of the aforesaid, list this matter in the next cause list peremptorily.

Order Date :- 31.3.2014

M.A.A.

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