Bindeshwari vs D.D.C.,Azamgarh & Others
2014 Latest Caselaw 378 ALL

Citation : 2014 Latest Caselaw 378 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Bindeshwari vs D.D.C.,Azamgarh & Others on 31 March, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - B No. - 34931 of 1991
 

 
Petitioner :- Bindeshwari
 
Respondent :- D.D.C.,Azamgarh & Others
 
Counsel for Petitioner :- S.C. Mishra,Nand Lal
 
Counsel for Respondent :- S.C.,Haridwar Singh,P.S.Yadav,Rajesh Kumar,S.S.Verma
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Ref: Civil Misc. Application No. 303883 of 2013.

Learned counsel for the petitioner has filed this application stating that respondent No.5 Hansu has died and his sons Ram Preeti, Sri Nath and Shri Ram are already on record as respondents No.2 to 4.

List in the next cause list.

Learned counsel for respondents may file counter affidavit, if any, to the aforesaid application.

Order Date :- 31.3.2014

G.S

Download the LatestLaws.com Mobile App