Kaptan Singh vs D.M., Aligarh And Others
2014 Latest Caselaw 377 ALL

Citation : 2014 Latest Caselaw 377 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Kaptan Singh vs D.M., Aligarh And Others on 31 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 745 of 2002
 

 
Appellant :- Kaptan Singh
 
Respondent :- D.M., Aligarh And Others
 
Counsel for Appellant :- Ram Autar Verma,Satendra Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,R.B.Sahai,S.C.Verma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Learned counsel for the respondent submits that there is repeated illness slip of Sri R.P. Sahai and Sri S.C. Verma, learned Advocate who appear for the petitioner.

In view of the aforesaid, list this matter in the next cause list peremptorily.

Order Date :- 31.3.2014

M.A.A.

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