Ghanshyam Upadhyay vs Union Of India Thru' Secretary ...
2014 Latest Caselaw 375 ALL

Citation : 2014 Latest Caselaw 375 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Ghanshyam Upadhyay vs Union Of India Thru' Secretary ... on 31 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1316 of 2003
 

 
Appellant :- Ghanshyam Upadhyay
 
Respondent :- Union Of India Thru' Secretary Ministry Of Defence & Ors
 
Counsel for Appellant :- B.N. Chaturvedi,C.K. Chaturvedi,R.N.Tripathi
 
Counsel for Respondent :- S.S.C.,D.S.Shukla.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Learned counsel for the respondent submits that there is repeated illness slip of Sri D.S. Shukla, learned Advocate who appears for the petitioner.

In view of the aforesaid, list this matter in the next cause list peremptorily.

Order Date :- 31.3.2014

M.A.A.

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