Sunday, 07, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Suman Singh vs State Of U.P. And Others
2014 Latest Caselaw 372 ALL

Citation : 2014 Latest Caselaw 372 ALL
Judgement Date : 31 March, 2014

Allahabad High Court
Smt. Suman Singh vs State Of U.P. And Others on 31 March, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 131 of 2009
 

 
Appellant :- Smt. Suman Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Arvind Kumar Singh Ii,Neeraj Singh
 
Counsel for Respondent :- C.S.C.,Rajeshwar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed, put up this matter on 2nd April, 2014.

Order Date :- 31.3.2014

M.A.A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter