Smt. Lakshmi Devi vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 368 ALL

Citation : 2014 Latest Caselaw 368 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Smt. Lakshmi Devi vs Dy. Director Of Consolidation And ... on 31 March, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Case :- WRIT - B No. - 15645 of 2014
 
Petitioner :- Smt. Lakshmi Devi
 
Respondent :- Dy. Director Of Consolidation And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,Rama Shankar Mishra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

By order dated 12.3.2014, the petitioner was directed to file corrected chak map. The case was again adjourned on the request of learned counsel for the petitioner on 25.3.2014 but require paper could not be filed.

List in the next cause list.

Order Date :- 31.3.2014

G.S

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