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Shiv Shankar Yadav vs The C/M Mahraj Sri Dandi Swami ...
2014 Latest Caselaw 367 ALL

Citation : 2014 Latest Caselaw 367 ALL
Judgement Date : 31 March, 2014

Allahabad High Court
Shiv Shankar Yadav vs The C/M Mahraj Sri Dandi Swami ... on 31 March, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 824 of 2007
 

 
Appellant :- Shiv Shankar Yadav
 
Respondent :- The C/M Mahraj Sri Dandi Swami Keshwashram & Others
 
Counsel for Appellant :- Rajesh Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar Mishra,Hari Shanker Misra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

This is an application to recall the order dated 5.7.2012 by which this appeal was dismissed for want of prosecution.

Copy of this application has been served on learned counsel for respondents. No counter affidavit is there.

Application is within time. Ground for non appearance is personal.

The court being satisfied with the explanation so given proposes to allow this application

Accordingly this application is allowed and the order dated 5.7.2012 is hereby recalled.

The appeal is restored to its original number. Now it may be listed in the next cause list before appropriate Bench under appropriate head.

Order Date :- 31.3.2014

M.A.A.

 

 

 
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