Ram Teerath @ Teerath Ram vs Commissioner, Devipatan Mandal, ...
2014 Latest Caselaw 365 ALL

Citation : 2014 Latest Caselaw 365 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Ram Teerath @ Teerath Ram vs Commissioner, Devipatan Mandal, ... on 31 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2154 of 2013
 

 
Petitioner :- Ram Teerath @ Teerath Ram
 
Respondent :- Commissioner, Devipatan Mandal, Gonda Distt. Gonda & Another
 
Counsel for Petitioner :- V.P. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri V.P. Tripathi, learned counsel for petitioner, is not prepared with the brief today.

The case is adjourned.

List again.

Order Date :- 31.3.2014

Vijay

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