Pratibha Trivedi @ Pratima ... vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 364 ALL

Citation : 2014 Latest Caselaw 364 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Pratibha Trivedi @ Pratima ... vs State Of U.P. And 8 Ors. on 31 March, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 8830 of 2014
 

 
Applicant :- Pratibha Trivedi @ Pratima Trivedi
 
Opposite Party :- State Of U.P. And 8 Ors.
 
Counsel for Applicant :- Sarvesh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed, put up on 03.04.2014.

Order Date :- 31.3.2014

AHN

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