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Arvind Kumar Srivastava And Anr. vs State Of U.P.& 4 Ors.
2014 Latest Caselaw 35 ALL

Citation : 2014 Latest Caselaw 35 ALL
Judgement Date : 20 March, 2014

Allahabad High Court
Arvind Kumar Srivastava And Anr. vs State Of U.P.& 4 Ors. on 20 March, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39543 of 2013
 

 
Petitioner :- Arvind Kumar Srivastava And Anr.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Radha Kant Ojha,S.K.Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Lawyers are abstaining from work. None is present on behalf of the petitioners to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present. 

List the matter in the next cause list.

Order Date :- 20.3.2014

SKM

 

 

 
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