Smt. Shafikun Nisha [U/A 227] vs Civil Judge (S.D.) Mohanlalganj ...
2014 Latest Caselaw 347 ALL

Citation : 2014 Latest Caselaw 347 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Smt. Shafikun Nisha [U/A 227] vs Civil Judge (S.D.) Mohanlalganj ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1902 of 2014
 

 
Petitioner :- Smt. Shafikun Nisha [U/A 227]
 
Respondent :- Civil Judge (S.D.) Mohanlalganj Lucknow & Others
 
Counsel for Petitioner :- Suresh Chandra Verma,Praveen Kumar Singh
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of opposite party no.1 has been accepted by the learned Chief Standing Counsel.

Issue notice to opposite parties, dasti as well, returnable at an early date.

List after service report.

Order Date :- 28.3.2014

Vijay

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