Ram Laut vs State Of U.P. And 3 Others
2014 Latest Caselaw 346 ALL

Citation : 2014 Latest Caselaw 346 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Ram Laut vs State Of U.P. And 3 Others on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 52 of 2014
 

 
Applicant :- Ram Laut
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- C.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant prays for and is granted two days time to file supplementary affidavit to explain the delay occurred in his Chamber.

Put up on 31.03.2014.

Order Date :- 28.3.2014

Monika

Download the LatestLaws.com Mobile App