Bindeshwari Prasad vs State Of U.P. Thru Secretary And 3 ...
2014 Latest Caselaw 342 ALL

Citation : 2014 Latest Caselaw 342 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Bindeshwari Prasad vs State Of U.P. Thru Secretary And 3 ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 2689 of 2003
 

 
Petitioner :- Bindeshwari Prasad
 
Respondent :- State Of U.P. Thru Secretary And 3 Ors
 
Counsel for Petitioner :- Balram Yadav
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for petitioner prays for and is granted a week's time for filing rejoinder affidavit.

List thereafter.

Order Date :- 28.3.2014

Vijay

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