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Smt. Khairulnisha & Others [U/A ... vs Apar Up-Ziladhikari (A.S.D.O.) ...
2014 Latest Caselaw 338 ALL

Citation : 2014 Latest Caselaw 338 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
Smt. Khairulnisha & Others [U/A ... vs Apar Up-Ziladhikari (A.S.D.O.) ... on 28 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1871 of 2014
 

 
Petitioner :- Smt. Khairulnisha & Others [U/A 227]
 
Respondent :- Apar Up-Ziladhikari (A.S.D.O.) Balrampur & Others
 
Counsel for Petitioner :- Satya Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Jai Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Jai Kumar, learned counsel appearing for Gaon Sabha/Gram Panchayat prays for and is granted a week's time for seeking instructions in the matter.

List thereafter.

Order Date :- 28.3.2014

Vijay

 

 

 
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