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A.D. Builders vs Northern Railway, Lbridege ...
2014 Latest Caselaw 334 ALL

Citation : 2014 Latest Caselaw 334 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
A.D. Builders vs Northern Railway, Lbridege ... on 28 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 28 of 2011
 

 
Applicant :- A.D. Builders
 
Opposite Party :- Northern Railway, Lbridege Workshop Charbagh Lucknow
 
Counsel for Applicant :- Manish Mehrotra,Sudhanshu Chauhan
 
Counsel for Opposite Party :- Asit Kr. Chaturvedi,Pratul Kr. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Sudhanshu Chauhan, learned counsel appearing for the applicant is reported to be ill.

The case is adjourned.

List again.

Order Date :- 28.3.2014

Vijay

 

 

 
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