State Of U.P. vs Smt. Jalebi Devi & Others
2014 Latest Caselaw 333 ALL

Citation : 2014 Latest Caselaw 333 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

State Of U.P. vs Smt. Jalebi Devi & Others on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 273 of 1996
 

 
Appellant :- State Of U.P.
 
Respondent :- Smt. Jalebi Devi & Others
 
Counsel for Appellant :- A.G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

In the present case, the lower court's record has not been received, even there is no endorsement of receiving of lower court's record in the connected criminal appeal.

Summon the lower court's record within a period of six weeks from today.

List on 14.5.2014.

Order Date :- 28.3.2014

Monika

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