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Yogesh Sharma vs State Of U.P. And Anr.
2014 Latest Caselaw 330 ALL

Citation : 2014 Latest Caselaw 330 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
Yogesh Sharma vs State Of U.P. And Anr. on 28 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 67 of 2014
 

 
Applicant :- Yogesh Sharma
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Amit Kumar Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Sri Amit Kumar Chaudhary, counsel for the appellant has sent illness slip.

The office has not sent the record of connected criminal appeal no. 28/2014.

List on 10.4.2014 along with the record of connected criminal appealno. 28/2014.

Order Date :- 28.3.2014

Monika

 

 

 
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