Citation : 2014 Latest Caselaw 33 ALL
Judgement Date : 20 March, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 43711 of 2012 Petitioner :- Nar Singh Respondent :- State Of U.P. & Others Counsel for Petitioner :- Syed Wajid Ali Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Lawyers are abstaining from work. None is present on behalf of the petitioner to press this writ petition. However, learned Standing Counsel appearing for the State-respondents is present.
List the matter in the next cause list.
Order Date :- 20.3.2014
SKM
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