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State Of U.P. vs Ram Naresh
2014 Latest Caselaw 327 ALL

Citation : 2014 Latest Caselaw 327 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

State Of U.P. vs Ram Naresh on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 202 of 2001
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Naresh
 
Counsel for Appellant :- R.P.Dubey,A.G.A.
 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned counsel for the appellant and learned A.G.A. for the State of U.P.

Office has not sent the record of connected criminal appeal no. 1941 of 2000.

List on 23.4.2014 along with the record of connected criminal appeal no. 1941 of 2000 and lower court record, if it is received therein.

Order Date :- 28.3.2014

Monika

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State Of U.P. vs Ram Naresh
2014 Latest Caselaw 327 ALL

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State Of U.P. vs Ram Naresh2014 Latest Caselaw 327 ALL

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State Of U.P. vs Ram Naresh
2014 Latest Caselaw 327 ALL