Krishn Gopal Gupta vs State Of U.P. And Another
2014 Latest Caselaw 325 ALL

Citation : 2014 Latest Caselaw 325 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Krishn Gopal Gupta vs State Of U.P. And Another on 28 March, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 11857 of 2010
 

 
Applicant :- Krishn Gopal Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravi Sinha
 
Counsel for Opposite Party :- Govt. Advocate,M.A. Khan,Prabhakar Awasthi
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned counsel for the applicant prays for and is allowed two weeks' time for filing rejoinder affidavit.

List in the next cause list.

Order Date :- 28.3.2014

AHN

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