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Shiv Shanker vs State Of U.P. And Another
2014 Latest Caselaw 323 ALL

Citation : 2014 Latest Caselaw 323 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
Shiv Shanker vs State Of U.P. And Another on 28 March, 2014
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 10724 of 2010
 

 
Applicant :- Shiv Shanker
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Archana Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ajatshatru Pandey,Anurag Upadhyay
 

 
Hon'ble Arvind Kumar Tripathi,J.

Case called out in the revised list.

Sri Gopal Chaturvedi, learned Senior counsel is present on behalf of opposite party no.2. None present on behalf of learned counsel for the applicant.

The case is passed over for the day.

List again in the next cause list.

Order Date :- 28.3.2014

AHN

 

 

 
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