Constable Civil Police 759, Irfan ... vs State Of U.P. And 3 Others
2014 Latest Caselaw 322 ALL

Citation : 2014 Latest Caselaw 322 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Constable Civil Police 759, Irfan ... vs State Of U.P. And 3 Others on 28 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18305 of 2014
 

 
Petitioner :- Constable Civil Police 759, Irfan Ali
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Babu Lal Ram,S.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel appears for all the respondents. He may file counter affidavit within a month.

List after a month.

Order Date :- 28.3.2014

SKM

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