M/S J. Mani & Co. Chartered ... vs General Manager (M.S.) U.P.East ...
2014 Latest Caselaw 321 ALL

Citation : 2014 Latest Caselaw 321 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

M/S J. Mani & Co. Chartered ... vs General Manager (M.S.) U.P.East ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 31 of 2013
 

 
Applicant :- M/S J. Mani & Co. Chartered Accountant Throu.C.A. J.M.Jain
 
Opposite Party :- General Manager (M.S.) U.P.East Telecom Service Lko.& Ors.
 
Counsel for Applicant :- Prashant Kumar Tiwari,Vinay Kumar Verma
 
Counsel for Opposite Party :- Akhand Pratap Singh,V.P.S. Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Akhand Pratap Singh, learned counsel appearing for one of the opposite parties, prays for and is granted two weeks' time for filing reply/counter affidavit.

List thereafter.

Order Date :- 28.3.2014

Vijay

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