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Noor Islam vs The Manager Shri Ram Finance & ...
2014 Latest Caselaw 317 ALL

Citation : 2014 Latest Caselaw 317 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
Noor Islam vs The Manager Shri Ram Finance & ... on 28 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 11 of 2013
 

 
Applicant :- Noor Islam
 
Opposite Party :- The Manager Shri Ram Finance & Investment Comp.Ltd.& Ors.
 
Counsel for Applicant :- M.C.Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Vakalatnama filed by Sri Munu Dixit, learned counsel appearing for opposite parties, be placed on record. He prays for and is granted three weeks time for filing reply/counter affidavit.

List thereafter.

Office is directed to show the name of Sri Manu Dixit, as counsel for opposite parties, in the cause list, when the case is listed next.

Order Date :- 28.3.2014

Vijay

 

 

 
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