Goldrush Sales & Services Ltd.,A ... vs The Managing Director U.P.State ...
2014 Latest Caselaw 313 ALL

Citation : 2014 Latest Caselaw 313 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Goldrush Sales & Services Ltd.,A ... vs The Managing Director U.P.State ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- ARBITRATION APPLICATION No. - 29 of 2012
 

 
Applicant :- Goldrush Sales & Services Ltd.,A Comp.Incorporated Under
 
Opposite Party :- The Managing Director U.P.State Road Transport Corp.& Anr.
 
Counsel for Applicant :- Shraddha Agarwal,Amrendra Nath Tripathi,Shishir Tiwari
 
Counsel for Opposite Party :- Mahesh Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shishir Tiwari, learned counsel appearing for the applicant prays for and is granted a week's time for filing rejoinder affidavit.

List thereafter.

Order Date :- 28.3.2014

Vijay

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