Om Pal vs State Of U.P. And Anr.
2014 Latest Caselaw 312 ALL

Citation : 2014 Latest Caselaw 312 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Om Pal vs State Of U.P. And Anr. on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 76 of 2014
 

 
Applicant :- Om Pal
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- R.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Sri R.P. Tiwari, counsel for the appellant has sent illness slip.

Heard learned A.G.A. for the State of U.P.

It is submitted by learned A.G.A. that for filing of Government Appeal, the proposal has been received.

List on 23.04.2014

Order Date :- 28.3.2014

Monika

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